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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(2) in The M.P. Jan Shiksha Adhiniyam, 2002

(2)The Education Committee and the concerned committee of the urban local body shall endeavour to ensure that every adult member of age group of 15 to 50 years of the family possesses basic learning.