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State of Madhya Pradesh - Section

Section 34 in The M.P. Jan Shiksha Adhiniyam, 2002

34. Adult literacy.

(1)The State Government shall prepare, implement and support literacy programmes for adult non-literates, with participation of the community, local body, teachers, teacher educators, education facilitators, employees and the private sector.
(2)The Education Committee and the concerned committee of the urban local body shall endeavour to ensure that every adult member of age group of 15 to 50 years of the family possesses basic learning.