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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(a) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(a)Approved Withdrawal / Injection (MW) [***] [Deleted 'for peak and other than peak hours' by Notification No. L-1/44/2010-CERC, dated 1.4.2015 (15.6.2010).] to be received from Implementing Agency,