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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Rajasthan Police Subordinate Service Rules, 1989

(1)The competitive examination for direct recruitment to the posts of Assistant Sub-Inspectors, Intelligence Branch, in Section-I shall be conducted by a Recruitment Board consisting ofi-
(a) IGP Intelligence Chairman
(b) Dy. IGP Intelligence Member
(c) One S.P. other than Crime Branch/Intelligence Branch to benominated by DGP Member