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Union of India - Section

Section 14A in The Indian Post Office Rules, 1933

14A.

(1)The Greeting Post shall be the greeting card with envelope having embossed stamp and bearing the same design in miniature as the greeting card.
(2)The Greeting cards shall be for festivals, for birthdays and for other general important occasions.Vide GSR 71(E) dated 7th February, 2001