Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] Union of India - Subsection Section 14A(2) in The Indian Post Office Rules, 1933 (2)The Greeting cards shall be for festivals, for birthdays and for other general important occasions.Vide GSR 71(E) dated 7th February, 2001
