7.2State Transmission Utility (STU).7.2.1The STU shall play the main role for evacuation of generated power by Generating Companies, transmission of power to Distribution Companies, and exchange of power through inter-connection with the Central Transmission Utility (CTU) and IPPs and other entities. In abiding by the provisions of the Act, the STU,shall discharge functions of planning and co-ordination relating to the STS with (i) CTU, (ii) State Government, (iii) Generating and Distribution Companies/Licensees, (iv) CEA, (v) NRPC, and (vi) any other person notified by the State Govt.Provide non-discriminatory open access to its Transmission System for use by any Licensee or Generating Company/IPP and any consumer as per the Open Access Regulation notified by the State Regulatory Commission on payment of necessary charges.
