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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(7)(7) in Delhi Electricity Regulatory Commission (State Grid Code) Regulations, 2008

7.2.1The STU shall play the main role for evacuation of generated power by Generating Companies, transmission of power to Distribution Companies, and exchange of power through inter-connection with the Central Transmission Utility (CTU) and IPPs and other entities. In abiding by the provisions of the Act, the STU,