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State of Rajasthan - Section

Section 48 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

48. Operation and maintenance expenses.

(a)For coal based generating stations:
i. 110 MW and above and up to 250 MW Unit size - Rs. 12.17 lakh per MW for 2009-10
ii. Above 250 MW unit size -10 Rs 10.95 lakh/MW for 2009-10
(b) For lignite based generating stations: Rs 16.00 Lakh per MW for FY 2009-10
(c) Gas Turbine/Combined Cycle generating stations  
Particulars Gas Turbine/Combined Cycle Generating Stationsfor FY 2009-10 Small Gas Turbine Generating Stations (Less than50 MW unit size) for FY 2009-2010
With warranty spares for 10 years Without warranty Spares Without warranty Spares
O&M Expenses for FY 2008-09 Rs 6.08 Lakh/MW Rs 9.12 Lakh/MW Rs 11.07 Lakh/MW
Provided that in case the process water is required to be transported over a distance of more than 50 km, then appropriate special O&M expenses, subject to the prudent check by the Commission, shall be allowed, in addition to the above O&M expenses. It shall include O&M expenses related to pipe line beyond 50 km and water pumping station operation cost, and additional power consumption for such Stations.