Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(2)(c) in The U.P. Participatory Irrigation Management Act, 2009 (c)on demand by any interested landholder, the copies shall be made available to him on such payment as may be prescribed.