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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in The U.P. Participatory Irrigation Management Act, 2009

(2)The notification under sub-section (1),-
(a)shall consist of a certified copy of updated shajra map of area of operation and other documents as may be prescribed.
(b)shall be widely displayed in and in the vicinity of the area of operation of the water users' association.
(c)on demand by any interested landholder, the copies shall be made available to him on such payment as may be prescribed.