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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(1)(d) in The Orissa Boiler Operation Engineers' Rules, 2000

(d)Combustion, heat of combustion, ignition, temperature, combustion calculation, excess air losses in combustion system, design of furnaces, P.f. fired dry to bottom furnace, slag type furnace and oil fired boiler furnace, fuel firing techniques.;