Section 26 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
26. Other Officers of the University and their general terms and conditions.
(1)An officer of the University, referred to in clauses (iii) to (xi) of section 22 shall be a whole time officer of the University and shall be appointed by the Board on the recommendations of the Selection Committee, as may be constituted for the purpose under the Statutes.(2)The salary and allowances and other conditions of service of such an officer shall be such as may be prescribed by the Statutes.
