Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534F] [Entire Act] State of Odisha - Subsection Section 534F(2) in Orissa Municipal Rules, 1953 (2)Provided further that a chowkidar's post not exceeding 20 sq. feet in floor may be constructed in the open space prescribed in Rule 534-B.
