(1)Provided that one garage may be constructed on either one of the sides in the open space prescribed in Rule 534-E, but not within the open space prescribed in Rule 534-B.(2)Provided further that a chowkidar's post not exceeding 20 sq. feet in floor may be constructed in the open space prescribed in Rule 534-B.(3)Provided further that in an industrial area in addition to the structures permitted in Sub-rules (1) and (2) a meter room and a time keeper's office not exceeding the floor area necessary for the reasonable requirements of the factory may be constructed in the open space prescribed in Rule 534-B.
