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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(2)(e) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on building and equipment and for the continued maintenance and efficient working of the institution.