Section 37(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008
(2)An institution which desires to have such recognition shall send an application to the Registrar and shall give full information in the application in respect of the following matters, namely :-(a)constitution and personnel of (he managing body;(b)subject and course in regard to which recognition is sought;(c)accommodation, equipment, library facilities and the number of students for whom provision has been or is proposed to be made;(d)the strength of the staff, their qualification and salaries and the research work done by them;(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on building and equipment and for the continued maintenance and efficient working of the institution.
