Section 26 in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992
26. Voting procedure.
(1)The voter, on receiving the ballot paper shall forthwith -(i)proceed to the polling compartment;(ii)there, make a mark on the ballot paper with the instrument supplied for the purpose on or near the name or symbol of the candidate for whom he intends to vote;(iii)fold the ballot paper so as to conceal his vote;(iv)if required, show to the Presiding Officer the distinguishing mark on the ballot paper;(v)insert the folded ballot paper into the ballot box; and(vi)quit the polling-station;(2)No voter shall be allowed to enter a polling compartment when another voter is inside it.
