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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1)(ii) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(ii)there, make a mark on the ballot paper with the instrument supplied for the purpose on or near the name or symbol of the candidate for whom he intends to vote;