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Union of India - Section

Section 145 in The Navy (Pay And Allowances) Regulations, 1966

145. [ Admissibility and rates. [Substitued, Omitted & Inserted by S.R.O. 9-E, dated 19th March, 1974]

(1)Sailors and apprentices (excluding boys) shall receive dearness allowance at 11100 per cent] of the rates and under the conditions applicable to civilian Government servants, as specified for them in Government orders from time to time.
(2)The amount of dearness allowance admissible to each sailor under sub-regulation (1) shall be rounded off to the nearest rupee.]