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[Cites 0, Cited by 0] [Section 145] [Entire Act]

Union of India - Subsection

Section 145(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)Sailors and apprentices (excluding boys) shall receive dearness allowance at 11100 per cent] of the rates and under the conditions applicable to civilian Government servants, as specified for them in Government orders from time to time.