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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

(1)These rules may be called the Hazardous and Other Wastes (Management and Transboundary Movement) Rules, 2016.