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Union of India - Section

Section 1 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

1. Short title and commencement.

(1)These rules may be called the Hazardous and Other Wastes (Management and Transboundary Movement) Rules, 2016.
(2)They shall come into force on the date of their publication in the Official Gazette.