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State of Mizoram - Section

Section 89 in Mizoram Police Act, 2011

89. Career planning.

- Procedure for promotion of police officers. -
(1)The State Government shall formulate a policy for career progression of police personnel in a manner that will ensure avenues for at least three promotions to meritorious officers in their career, through a transparent process in accordance with the provisions laid down in Mizoram Police manual.
(2)Promotion to each rank in the Police Service shall be based on merit, which would include seniority, to be evaluated through the result of a qualifying examination or performance evaluation in respect of each officer. The Director General of Police shall, with the approval of the State Government, frame the evaluation criteria for each rank and category of police personnel.Chapter - XI Regulation, Control and Discipline