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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Mizoram - Subsection

Section 89(1) in Mizoram Police Act, 2011

(1)The State Government shall formulate a policy for career progression of police personnel in a manner that will ensure avenues for at least three promotions to meritorious officers in their career, through a transparent process in accordance with the provisions laid down in Mizoram Police manual.