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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in Jawaharlal Nehru Technological Universities Act, 2008

(2)The salary and allowances payable to each of the officers specified in subsection (2), the conditions of service and the powers to be exercised and the functions to be performed by each of them shall be as specified in the Schedule-I and the statutes prescribed.