Calcutta High Court (Appellete Side)
Tata Steel Ltd. & Anr vs Union Of India & Ors on 1 March, 2019
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IN THE HIGH COURT AT CALCUTTA
01-03-2019 Constitutional Writ Jurisdiction
Appellate Side
Subrata
W.P.No.14253(W) of 2018
Tata Steel Ltd. & Anr
-vs-
Union of India & Ors.
Mr. Debasish Kundu
Mr. Aryak Dutt
Mr. Jaydeb Ghorai
Mr. Saugata Banerjee ...for the petitioners
Mr. Subhankar Chkraborty
Mr. Saptarshi Bhattacharya ...for Union of India
Mr. Joy Saha
Mr. Ishan Saha
Ms. Shreeradha Ghosh ...for INCAB
Mr. Abhishek Guha ...for respondent no.14
Mr Kundu, learned senior advocate, appears on behalf of petitioners and submits, challenge in this writ petition be taken up for hearing after WP No.14251(W) of 2018 (Tata Steel Limited & Anr. v. Incab Industries Limited & Ors.) is dealt with.
List accordingly.
[Arindam Sinha, J] 2