Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan River Basin and Water Resources Planning Rules, 2015

(2)The agenda notes of the meeting shall be circulated to the Members at least seven clear days before the meeting is held.