Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 108ZL in Jammu and Kashmir Panchayati Raj Rules, 1996

108ZL. Election to the Casual Vacancy.

- Where any casual vacancy arises by reason of death, resignation, removal, the provision of these rules regulating the election of elected members of District Development Council, shall apply to fill such vacancy.