Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Odisha - Subsection Section 74(2) in The Orissa Motor Vehicles Rules, 1993 (2)Any Police Officer in uniform or any officer of the Motor Vehicles Department shall be permitted on demand, to inspect Part-B of the permit of any transport vehicle.
