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State of Odisha - Section

Section 74 in The Orissa Motor Vehicles Rules, 1993

74. Production of permit.

(1)Part-A of a permit shall be produced on demand made at any reasonable time by any Police Officer not below the rank of Sub-Inspector or any officer of the Motor Vehicles Department not below the rank of Traffic Sub-Inspector.
(2)Any Police Officer in uniform or any officer of the Motor Vehicles Department shall be permitted on demand, to inspect Part-B of the permit of any transport vehicle.