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[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(6)(ii) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(ii)Where the Number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.