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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(6) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(6)The zone of consideration of persons eligible for promotion shall be as under:
(i) Number of vacancies Number of eligible persons to be considered
(a) For one vacancy Five eligible persons
(b) For two vacancy Eight eligible persons
(c) For three vacancy Ten eligible persons
(d) For four or more vacancy Three times the number of vacancies
(ii)Where the Number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.
(iii)Where, adequate number of the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be, are not available within the zone of consideration specified above, the zone of consideration may be extended up-to seven times the number of vacancies and the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be (and not any other) coming within the extended zone of consideration shall also be considered against the vacancies reserved for them.