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State of Rajasthan - Section

Section 83 in Rajasthan Land Revenue (Land Records) Rules, 1957

83. Classification of uncultivated area.

(1)Uncultivated land is classified under two heads:-
(a)Available for cultivation.
(b)Not available for cultivation.
(2)The following kinds of land will come under the area "Available for cultivation":-
(a)Culturable padat or fallow lands.
(i)Current or one year fallow;
(ii)Follow of 2 to 5 years: and
(iii)Follow of 6 years and more.
(b)Groves and orchards containing fruit bearing tree and shady trees, as elaborated vide paragraph 85.
(c)
(i)Birs and grass preserves other than pasture and grazing lands reserved as such by the Government.
(ii)Land which has never been cultivated and is lying waste but is fit for cultivation.