Section 83(2)(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

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State of Rajasthan - Subsection

Section 83(2)(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)

(i)Birs and grass preserves other than pasture and grazing lands reserved as such by the Government.

(ii)Land which has never been cultivated and is lying waste but is fit for cultivation.