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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(h) in National Cadet Corps (Girls Division) Rules, 1949

(h)in the case of Junior Wing, at the end of the training year, an honorarium as specified in Schedule 11 on condition that she has attended the Annual Training Camp of her unit in such a training year.