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Union of India - Section

Section 34 in National Cadet Corps (Girls Division) Rules, 1949

34. [ Pay. [Inserted by S.R.O. 185, dated 21st May, 1955, Part II, Section 4, page 139]

(1)Every officer commissioned in the Girls' Division shall be entitled to:
(a)for periods of actual attendance at the Combined Cadre and Social Service Camp or at an authorised course of instruction with an Armed Forces unit or school or centre, including intervening Sundays and holidays, to such pay as specified in Schedule 11;
(b)for every day, not exceeding 12 days in the case of Senior Wing, actually spent in the Annual Training Camp, pay of rank as specified in Sch. II;
(c)in the case of Senior Wing, an initial outfit allowance of Rs. 250 on being selected for Commission :
Provided that an officer, who has already drawn such an allowance as a Commissioned Officer in the Girls' Division of the National Cadet Corps, shall not be entitled to such initial outfit allowance :Provided further that if the person, so selected for Commission in the Girls' Division of the National Cadet Corps, fails to qualify in her pre-commission training, she shall either return the amount advanced to her on account of outfit allowance or will return the items of uniform thus purchased, as may be specified on this behalf by the State Government;
(d)in the case of Senior Wing, an outfit allowance of Rs. 50 for the maintenance of her uniform at the end of every year of service in the National Cadet Corps;
(e)in the case of Senior Wing, an honorarium of Rs. 50 per month for a period of 9 months in a year. The payment of honorarium will be without prejudice to the payment of pay of rank admissible to NCC Officers;
(f)in the case of Junior Wing, free uniform on being selected for Commission as per scale laid down by the Ministry of Defence, Government of India, from time to time :
Provided that if the person so selected for Commission fails to qualify in her pre-commission training,she shall return the items of uniform as may be specified by the State Government from time to time;
(g)in the case of Junior Wing, an honorarium of Rs. 35 per month for a period of 9 months in a year;
(h)in the case of Junior Wing, at the end of the training year, an honorarium as specified in Schedule 11 on condition that she has attended the Annual Training Camp of her unit in such a training year.
(2)A girl cadet shall not be entitled to any pay.]