Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(a) in The Prevention of Food Adulteration Rules, 1955 (a)[ Code number and serial number of the Local (Health) Authority;] [Substituted by G.S.R. 293(E), dated 23-3-1985.]
