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Union of India - Section

Section 15 in The Prevention of Food Adulteration Rules, 1955

15. Bottles or containers to be labelled and addressed.

- All bottles or jars or other containers containing samples for analysis shall be properly labelled and the parcels shall be properly addressed. The label on any sample of food sent for analysis shall bear:-
(a)[ Code number and serial number of the Local (Health) Authority;] [Substituted by G.S.R. 293(E), dated 23-3-1985.]
(b)Name of the sender with official designation, if any;
[* * *] [Omitted by G.S.R. 618(E), dated 16-5-1988 (w.e.f. 16-11-1988).]
(d)Date and place of collection;
(e)Nature of article submitted for analysis;
(f)Nature and quantity of preservative, if any, added to the sample:
[Provided that in the case of a sample of food which has been taken from Agmark sealed container, the label shall bear the following additional information:-
(a)Grade;
(b)Agmark label No./Batch No;
(c)Name of packing station.]