Section 4(3) in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975
(3)The option under sub-clause (b) of clause (2) shall be exercised in Form I annexed to these Statutes and shall be submitted to the Finance Officer within a period of one month from the date of commencement of these Statutes or before his 60th birthday, whichever is earlier. The option once exercised shall be final.
