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State of Uttar Pradesh - Section

Section 4 in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

4. Superannuation and scales of pay of teachers of Allahabad University serving from before the commencement of these Statutes

. - (1) This Statute shall apply to the teachers of the University of Allahabad.
(2)Every teacher of the University, -
(a)who has crossed his 60th birthday before the date of commencement of these Statutes shall retire at the age of 62 years, and such teacher shall not be entitled to avail the new scale of pay;
(b)who has not crossed his 60tb birthday before the date of commencement of these Statutes, shall opt whether he shall retire, -
(i)at the age of 60 years and shall avail the new scale of pay; or
(ii)at the age of 62 years and shall continue to avail the old scale of pay.
(3)The option under sub-clause (b) of clause (2) shall be exercised in Form I annexed to these Statutes and shall be submitted to the Finance Officer within a period of one month from the date of commencement of these Statutes or before his 60th birthday, whichever is earlier. The option once exercised shall be final.
(4)Where a teacher fails to exercise the option in accordance with sub-clause (b) of clause (2), he shall be deemed to have opted for the new scale of pay and shall retire at the age of 60 years.