Bombay High Court
The Malad Cosmopolitan Education Trust vs Union Of India And 7 Ors on 1 April, 2019
Bench: A.S. Oka, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1860 OF 2009
Unaided Schools Forum And 9 Ors. ....Petitioner
V/S
Chief Election Commission And 7 Ors. ....Respondent
WITH WRIT PETITION NO. 2520 OF 2009 The Malad Cosmopolitan Education Trust ....Petitioner V/S Union Of India And 7 Ors. ....Respondent WITH WRIT PETITION NO. 161 OF 2013 Ramji Assar Vidyalaya Wadi Trust ....Petitioner V/S Election Commission Of India And 6 Ors. ....Respondent WITH WRIT PETITION NO. 270 OF 2013 Sheth Dhanji Devshi Rashtriya Shala A Public ....Petitioner Trust V/S Election Commission Of India And 6 Ors. ....Respondent WITH WRIT PETITION NO. 335 OF 2013 S.p.r.j. Kanyashala Trust ....Petitioner Page 1/2 ::: Uploaded on - 01/04/2019 ::: Downloaded on - 02/04/2019 03:35:44 ::: V/S Election Commission Of India And 7 Ors. ....Respondent WITH WRIT PETITION NO. 231 OF 2013 Mumbai Pradesh Arya Vidya Sabha ....Petitioner V/S Election Commission Of India And 6 Ors. ....Respondent Mr. Mihir Desai, Sr. Counsel a/w Mr. Swaraj Jadhav for Petitioner in WP/1860/2009 Mr. Dilip G. Bagwe for petitioner in WP/2520/2009, WP/161/2013, WP/231/2013, WP/270/2013 & WP/335/2013 Ms. Geeta Shstri, Addl. G. P. for respondent State in all matters except WP/161/2013 Mr. Milind More, Addl. G. P. for respondent State in WP/161/2013 Mr. Pradeep Rajgopal a/w Ms. Drishti Shah for respondent no. 1 in all matters CORAM : A.S. OKA & M.S. SANKLECHA, JJ DATE : 1st April, 2019 P.C. :
Place the matters on 08/04/2019 at 3.00 p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 01/04/2019 ::: Downloaded on - 02/04/2019 03:35:44 :::