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[Cites 0, Cited by 0] [Section 108O(2)] [Section 108O] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108O(2)(a) in Jammu and Kashmir Panchayati Raj Rules, 1996

(a)the particular symbol which the candidate has chosen for his first preference out of the list of symbols published under sub-rule (1) ;