Himachal Pradesh High Court
Sonia Sharma vs . Sumit Sharma on 8 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sonia Sharma Vs. Sumit Sharma .
CMP(M) No. 1520 of 2022 8.12.2022 Present:- Mr. T.S. Chauhan, Advocate, for the applicant.
Mr. Aman Parth Sharma, Advocate, for the respondent.
Mr. Aman Parth Sharma, Advocate, has put in appearance on behalf of the respondent. As prayed for, list on 9.12.2022.
Registry is directed to reflect the name of Mr. Aman Parth Sharma, Advocate, for the respondent, in the cause list henceforth.
( Tarlok Singh Chauhan) Judge (Virender Singh) Judge 8th December, 2022 (Guleria) ::: Downloaded on - 08/12/2022 20:36:48 :::CIS