Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (3)The Director shall exercise such other powers and perform such other duties as are laid down by or under this Act and as may be prescribed.
