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State of Maharashtra - Section

Section 24 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

24. Director of Research.

(1)The Director of Research of each University shall be a whole-ti salaried officer of the University shall be appointed by the Vice-Chancellor on the recommendation of [the Recruitment Board] [These words were substituted for the words 'the Selection Committee' by Maharashtra 32 of 2013, Section 6, (w.e.f. 25-10-2013).] constituted under section 58.
(2)The Director of Research shall work directly under the Vice-Chancellor and shall be responsible for the due performance of functions of the research stations all over the University area and shall co-ordinate all research of the University in close cooperation with the Deans of Faculties and other officers.
(3)The Director shall exercise such other powers and perform such other duties as are laid down by or under this Act and as may be prescribed.