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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(i) in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

(i)At first, the members of the Working Committee present shall compare the number of the packets produced by the convener with the entries made in the Register and check up the serial numbers. Then they will sign the Register in token of the fact that all the manuscripts received and mentioned in his register are available for scrutiny.