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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(5) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(5)Sessional marks shall be communicated to the Board in whole numbers. When the sessional marks obtained by any candidate involve fractions, they shall be rounded of the next higher number e.g. from 10 ½ to 11.