Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Kerala - Subsection

Section 32(3)(a) in Kerala Veterinary and Animal Sciences University Act, 2010

(a)two post-graduate teachers having not less than ten years teaching experience from among the teachers of affiliated Colleges, one of them preferably woman;