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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(1)There shall be a Director of Research who shall be responsible to the Vice-Chancellor of the University for the direction and co-ordination of research programmes in the fields concerned as set forth in section 37 of this Act, and efficient working of the research stations.